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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(c) in The Textiles Committee Act, 1963

(c)[ establish or adopt or recognise standard specifications for-- [Substituted by Act 51 of 1973, s. 5, for the former cl. (c)]
(i)textiles, and
(ii)packing materials used in the packing of textiles or textile machinery, for the purposes of export and for internal consumption and affix suitable marks on such standardised varieties of textiles and packing materials;]