Section 48 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
48. Illumination of passage ways etc.
- The employer shall ensure that illumination sufficient for maintaining safe working conditions at a site of a building or other construction work is provided where building workers are required to work or pass and for passageway, stairways and landing such illumination is not less than that provided in the relevant national standards.
