Section 15(1) in The Bihar Home Guards Rules, 1953
(1)When on parade and engaged on duty or wearing Home Guard uniform or armlet, he-(a)uses or threatens to use force against or uses threatening or improper language to his superior officers; or(b)disobeys any standing order, or lawful command given by his superior officers; or(c)neglects to obey a general order given by the Inspector-General or Commandant or the Commanders of the unit to which he belongs; or(d)is found in a state of intoxication; or(e)being an officer of the Home Guards, strikes, ill-treats or vulgarly abuses any person who is his subordinate in rank or position and is subject to the provisions of the Act and these Rules.
