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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(1) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(1)The Nigam shall furnish to the State Government, from time to time, such returns as the State Government may require.