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[Cites 0, Cited by 0] [Section 10(15)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(15)(c) in West Bengal Right of Children to Free and Compulsory Education, 2012

(c)that the applicant school conforms to, seeks to and has a curriculum to implement the values enshrined in the Constitution of India and promotes respect for the National Anthem, National Flag and National Emblem and National Integration;