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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(16) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(16)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipments of the canteen.