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[Cites 0, Cited by 0] [Section 28A(4)] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(4)(b) in Rajasthan Animal Husbandry Service Rules, 1963

(b)appointment to the posts for which no Service Rules exist, if the posts are within the purview of the Commission, recruitment in consultation with them;