Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2)(b) in The Bihar Clinical Establishments (Control and Regulation) Act, 2007

(b)"Director" in relation to a firm means a partner of an employee as Director of the firm.