Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1014] [Entire Act] State of Haryana - Subsection Section 1014(1) in Punjab Jail Manual (1)The building occupied by prisoners shall on being vacated each morning, be thoroughly cleaned out. Doors, window-sills, gratings and shutters should thereafter be dusted and, when necessary, washed and all dust and dirt removed outside the jail.
