Thakoor Kapilnath Sahai vs The Government on 24 January, 1876

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Calcutta High Court

Thakoor Kapilnath Sahai vs The Government on 24 January, 1876

Equivalent citations: (1876)ILR 1CAL142

JUDGMENT
 

Phear, J.

1. ordered that the appeal should be struck off the file.