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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of West Bengal - Subsection

Section 2A(ii) in West Bengal Municipal (Building) Rules, 2007

(ii)The expression "clerical work" shall include writing; bookkeeping, sorting papers, typing, duplicating; punching cards or tapes, machine calculating, drawing of matter for publication, and editorial preparation of matter for publications;