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Allahabad High Court

Radhey Shyam Yadav vs Radhey Shyam Jaiswal Chairman Nagar ... on 28 January, 2023

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 492 of 2019
 

 
Applicant :- Radhey Shyam Yadav
 
Opposite Party :- Radhey Shyam Jaiswal Chairman Nagar Palika Parishad And Anr.
 
Counsel for Applicant :- Rajeev Narayan Pandey
 
Counsel for Opposite Party :- Rajiv Raman Srivastv
 

 
Hon'ble Rajnish Kumar,J.
 

List revised. None is present for the applicant to press the application.

It appears that the order passed by the writ court has been complied with therefore the applicant is not interested in pursuing the matter.

Dismissed for non-prosecution.

Order Date :- 28.1.2023 Akanksha