Bombay High Court
Rambhau Bhagwant Mathwad vs Svb Realty on 12 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 176 OF 2023
Rambhau Bhagwant Mathwad ....PETITIONER
V/S
Svb Realty ....RESPONDENT
Mr. Prabhanjan B. Gujar for Petitioner (Mentioned) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 12th October, 2023 P.C. :
S. O. to 19/10/2023 ( H. O. B.).
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 12/10/2023 ::: Downloaded on - 13/10/2023 10:40:08 :::