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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Madurai-Kamaraj University Act, 1965

(4)[ * * * * *] [Item (4) was omitted by section 5 of the Madras University and Madurai- Kamaraj University (Second Amendment) Act, 1979 (Tamil Nadu Act No. 9 of1980).]