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Orissa High Court

Hindustan Aeronautics Ltd vs Batliboi Environmental Engineering ... on 21 May, 2026

Author: B. P. Routray

Bench: B. P. Routray

Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 21-May-2026 16:33:19



                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        ARBA No.17 of 2025
                                Hindustan Aeronautics Ltd., Koraput   ....          Petitioner
                                           Mr. S.Subham on behalf of Mr. A.R.Dash, Advocate

                                                               -versus-

                                Batliboi Environmental Engineering            ....          Opp.Parties
                                Ltd & Anr.
                                                                           Mr. S.S.Das, Sr.Advocate
                                             CORAM:
                                             JUSTICE B. P. ROUTRAY


                                                             ORDER

21.05.2026 Order No.

05. 1. List this matter on 20th July 2026, as prayed for.

(B.P. Routray) Judge S.Das