Orissa High Court
Hindustan Aeronautics Ltd vs Batliboi Environmental Engineering ... on 21 May, 2026
Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 21-May-2026 16:33:19
IN THE HIGH COURT OF ORISSA AT CUTTACK
ARBA No.17 of 2025
Hindustan Aeronautics Ltd., Koraput .... Petitioner
Mr. S.Subham on behalf of Mr. A.R.Dash, Advocate
-versus-
Batliboi Environmental Engineering .... Opp.Parties
Ltd & Anr.
Mr. S.S.Das, Sr.Advocate
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
21.05.2026 Order No.
05. 1. List this matter on 20th July 2026, as prayed for.
(B.P. Routray) Judge S.Das