Himachal Pradesh High Court
Sankalp Gupta vs . Rajni Gupta on 24 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sankalp Gupta Vs. Rajni Gupta .
Cr.MMO No. 349 of 2018 24.3.2022 Present: Mr.Sunil Mohan Goel, Advocate, for the petitioner.
Mr.Dushyant Dadwal, Advocate, for the respondent.
Cr.MMO No. 349 of 2018 & Cr.M.P. No. 1117 of 2018 r Learned counsel for the petitioner seeks further adjournment to have complete instructions and to ensure deposit of substantial amount of maintenance by next date of hearing in sequel to order dated 25.11.2021.
Accepting his prayer, matter is adjourned.
List on 11th April, 2022.
(Vivek Singh Thakur), Judge.
24th March, 2022 (Keshav) ::: Downloaded on - 24/03/2022 20:15:04 :::CIS