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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Epidemic Diseases Act, 1897

(2)[ It extends to the whole of India, were comprised in Part B States] [Substituted by the A.L.O., 1950].] [* * *] [The word "and" is repealed by Act 10 of 1914]