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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in The Rajasthan Ministers' (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974

(2)the actual charges incurred for the transport of the personal effects whether by road, or rail, provided if a rail wagon is used for such transport the charges for such wagon,