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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax ... vs Extra Marketing Pvt. Ltd. on 30 June, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.16                                COURT NO.11                    SECTION IIIA

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave   to    Appeal    (C)......CC    No(s).
     7494/2016

     (Arising out of impugned final judgment and order dated 06/11/2015
     in ITA No. 847/2015 passed by the High Court Of Delhi At New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX- (CENTRAL-2)                        Petitioner(s)

                                                      VERSUS

     EXTRA MARKETING PVT LTD                                                  Respondent(s)

     (with application for c/delay in filing SLP and office report)

     WITH

     S.L.P.(C)...CC No. 10318/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     Date : 30/06/2016 These petitions were called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                     Mr. P. S. Narasimha, ASG
                                           Mr. Rupesh Kumar, Adv.
                                           Mrs. Anil Katiyar, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No. 4242 of 2016.

(Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.04 16:09:38 IST Reason: