Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Extra Marketing Pvt. Ltd. on 30 June, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.16 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7494/2016
(Arising out of impugned final judgment and order dated 06/11/2015
in ITA No. 847/2015 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX- (CENTRAL-2) Petitioner(s)
VERSUS
EXTRA MARKETING PVT LTD Respondent(s)
(with application for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 10318/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 30/06/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. P. S. Narasimha, ASG
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 4242 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.04 16:09:38 IST Reason: