Chattisgarh High Court
Chhattisgarh Public Service ... vs Chhattisgarh State Information ... on 26 July, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Petition (C) No.1288 of 2013
Chhattisgarh Public Service Commission, through the Public
Information Officer, Chhattisgarh Public Service Commission, Shankar
Nagar, Raipur, District Raipur (C.G.)
---- Petitioner
Versus
1. Chhattisgarh State Information Commission, through its Chief
Information Commissioner, Nirmal Chhaya Bhawan, Meera Datar
Road, Shankar Nagar, Raipur (C.G.)
2. Under Secretary, Chhattisgarh State Information Commission, Nirmal
Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur (C.G.)
3. Saurabh Tyagi, C/o M.K. Tyagi, 503, Ekta Enclave, Opposite
Chhattisgarh College, Byron Bazar, Raipur (C.G.) 492001.
---- Respondents
Writ Petition (C) No.2155 of 2014 Chhattisgarh Public Service Commission, through the Public Information Officer, Chhattisgarh Public Service Commission, Shankar Nagar, Raipur, District Raipur (C.G.)
---- Petitioner Versus
1. Chhattisgarh State Information Commission, through its Chief Information Commissioner, Nirmal Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur (C.G.)
2. Under Secretary, Chhattisgarh State Information Commission, Nirmal Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur (C.G.)
3. Ashish Kumar Yadav, Ward No.12, Shivom Nagar, Raisen 464 551, Madhya Pradesh.
---- Respondents Writ Petition (C) No.1559 of 2015 Chhattisgarh Public Service Commission, through the Public Information Officer, Chhattisgarh Public Service Commission, Shankar Nagar, Raipur, District Raipur (C.G.)
---- Petitioner Versus
1. Chhattisgarh State Information Commission, through its Chief Information Commissioner, Nirmal Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur (C.G.) 2
2. Under Secretary, Chhattisgarh State Information Commission, Nirmal Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur (C.G.)
3. R.K. Gupta, S/o Shri Rajaram Gupta, Joint Director, State Judicial Science Laboratory, Near Police Line, Tikarapara, Raipur, District Raipur (C.G.)
---- Respondents AND Writ Petition (C) No.1701 of 2013 Chhattisgarh Public Service Commission, through the Public Information Officer, Chhattisgarh Public Service Commission, Shankar Nagar, Raipur, District Raipur (C.G.)
---- Petitioner Versus
1. Chhattisgarh State Information Commission, through its Chief Information Commissioner, Nirmal Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur (C.G.)
2. Staff Officer, Chhattisgarh State Information Commission, Nirmal Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur (C.G.)
3. Pravin Chandra Satpathi, R/o Purani Toli, Jashpur Nagar, District Jashpur (C.G.)
---- Respondents For Petitioner: Mr. Ashish Shrivastava, Advocate. For Respondents No.1 and 2: -
Mr. Shyam Sunder Lal Tekchandani, Advocate. For Respondent No.3 in W.P.(C)No.1559/2015: -
Mr. R.K. Pali, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 26/07/2018
1. Heard.
2. Learned counsel for the petitioner submits that these writ petitions may be disposed of in view of the decision rendered by the Supreme Court in the matter of Kerala Public Service Commission and others v. State Information Commission and another 1 and in the light of the recent decision of the Supreme Court in the matter of 1 (2016) 3 SCC 417 3 Mradul Mishra v. Chairman, U.P. Public Service Commission, Allahabad and another, decided on 16-7-2018.
3. Learned counsel for the respondents have no objection.
4. In view of the submission made herein-above, the writ petitions are finally disposed of in terms of the decisions rendered by the Supreme Court in the aforesaid cases (supra), as the information seekers are entitled for inspection of their answer sheets, marks sheets and cut off marks. No order as to cost(s).
Sd/-
(Sanjay K. Agrawal) Judge Soma