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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(1) in Srinagar and Jammu Cluster Universities Act, 2016

(1)At any time after the promulgated of this Act, and until such time as the two Cluster Universities and their authorities shall have been duly constituted, or until such time as the Chancellor may desire, a Special Officer shall be appointed by the Chancellor for a Cluster University.