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[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Assam - Subsection

Section 145(1) in The Assam Excise Rules, 2016

(1)The term "grogging" in reference to wooden vessels means the extraction of the spirit absorbed in the wood. Wooden casks are grogged with water after having been emptied in order to prevent the extraction of the absorbed spirit and its consumption after the casks have left the warehouse.