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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Goa - Subsection

Section 86(1)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)all sums spent or estimated to be spent by the Planning and Development Authority in the making and in the execution of the scheme;