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State of Rajasthan - Section

Section 37 in The Rajasthan Distilleries Rules, 1977

37. Lock fastenings to be on all spirit pipes and vessels.

- The charging and discharging pipes of stills, all spirit safes, all man-doors, cocks or other openings in stills, spirit vats, spirit receivers and other receptacles for spirit shall be so fitted as to enable them to be secured by an excise lock of a pattern approved by the Excise Commissioner.