Delhi High Court - Orders
Indian Captive Power Producers ... vs Union Of India And Anr on 12 January, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3844/2019 and CM APPL.17517/2019
INDIAN CAPTIVE POWER PRODUCERS ASSOCIATION
(ICPPA) .....Petitioner
Through: Mr. Dayan Krishnan, Sr. Adv., Mr.
Angad Baxi and Mr. Sukrit Seth,
Advs.
versus
UNION OF INDIA AND ANR. .....Respondents
Through: Mr. Rakesh Kumar, SPC and Mr.
Sunil, Adv. for R-UOI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 12.01.2026
1. None appears for the respondent no.2.
2. Issue court notice to the respondent no.2, for the next date of hearing, through all permissible modes, including through counsel.
3. List on 13.05.2026.
SACHIN DATTA, J JANUARY 12, 2026/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/01/2026 at 20:35:04