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[Cites 0, Cited by 0] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(3) in Police Regulations, Bengal , 1943

(3)Sentries are to remain on the alert; they must not quit their arms, lounge, sit or lie down, take off any part of their uniform, or on any account converse with any one or quit their post. Sentries should ordinarily traverse the full extent of their beats at least once every five minutes, unless local orders to the contrary are prescribed.