Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] State of West Bengal - Subsection Section 152(2) in West Bengal Co-operative Societies Rules, 2011 (2)A member of the Commission shall be paid salary of Rs. 5000/- (Rupees five thousand) per month provided under sub-section (3) of section 94.
