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[Cites 0, Cited by 0] [Section 70(4)] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(4)(b) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(b)All the Statutes, Ordinances, Regulations in force before the commencement of this (Amendment) Act, 2008 in Guru Ghasidas University, Bilaspur shall be treated as Statutes, Ordinances, Regulations of University of Ambikapur.]