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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(2) in Arunachal Pradesh Water Supply Act, 2015

(2)'Water Supply' means a system of providing water to a community for meeting its requirements both domestic and non-domestic, but does not include providing water for irrigation purposes.Chapter - II Provision of water and collection of tariff