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[Cites 0, Cited by 2] [Section 34(1)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1)(a) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(a)the landlord or tenant may file an application before the Rent Court accompanied by affidavits and documents, if any;