Andhra Pradesh High Court - Amravati
Sehwean vs K. Janaki Devi Wo 8.8. Mahesh Kumar on 11 February, 2026
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
WEDNESDAY THE ELEVENTH DAY OF FEBR' .
VO THOUSAND AND TWENTY SIX
'PRESENT:
THE HONQURABLE OR JUSTICE Y. LAKSHMANA RAO
CRIMINAL PETITION NO: 8389 OF 2023
Sehwean:
4. Belagaisarviseity Rethnarma, Wo Late B.S. Yelaiah Aged about 74
Lt
years, Housewife, Resident of H.No.4-285, Sharaff barar, Yemmuganur
Yown and Mandal, Kurnool District
Epurl Nagameni, Wo Epuri Chakrapani, Aged about 2 years
Housewiis, Resident of Flat No.101, B.Block, Royal Towers, Prakash
Nagar, Oop. BSNL Office, Postal Colony, Kurnool Town, Kurnool
District.
Yalanki Aruna, Wio T.Chandrasek jar, Aged about 40 years, Housews,
Resident of H.No.71-20-1/309, Vysya sank Apartments, Huda Complex
Ooo. Huda Park Kothaneta, Saroor Nagar, Ranga Reddy Distr
Telangana State.
8.S.Srinivasulu, Sfo Late 8S. YellalahSetty, Aged about 57 years, Qes.
Business, Resident of H.No.4-263, Sharaf bazar, Yernmiganur Town
and Mandal, Kurnoal District.
oh
Epurt Chakrapani, S/o Epurl Venganna Shetty, Aged about 50 year
Coc. Business, Resident of Flat No.i0?, B.Black. Royal Towers,
Prakash Nagar, Oop. BANL Office, Postal Colony, Kurnoal Town,
Kurnool District.
PetitionerfAccused No. 2 to &
AND
{. The State of Andhra Pradesh, Rep. by the Public Prosecutor, High
Court for the State of Anchra Pradesh af Arnaravaihl.
K. Janaki Devi Wo 8.8. Mahesh Kumar, Aged about 28 years,
Housewlls, Naw residing af N.No.3-36, One Town, Kurnool Town,
Kurnool District.
Respondent/Defacto Camplainant
Patiion under Section 482 of Cr P.C, is fled graying that in the
circumstances stated in the memorandum of grounds feed in support of ihe
Criminal Reiition, the High Court may be pleased fo quash the proceedings in
CO No. 4338 of 2092 on the file of the Judicial First Class Magistrate, Kurnool.
IA NO: TOF 2028
Petition under 482 of Cr P.C is fied praying thal in the circumstances
stated in the grounds Aled in sumport of the petition, the High Court may be
cleased fo grant stay of all further proceedings in OC.NoASSS of 2028, an the
Me of the Judicial First Class Magistrate Kuma againal the
PatitionersiAccused No.2 to § Including the appearance of the AccusedNo.
o §, pending disposal of CRLP No S388 of 2023, on the fle of the High Court.
The peltion coring on for hearing, upon perusing the peliion and the
grounds fie in support thereof and the earlier orders of the High Court dated.
SPOOF 2023, 20.41 2024, OF 08.2025, 22.04. 20859 , OZ. OF 2029 & BOTS S028
made herein and upon hearing the arguments of Sri MURTHY NAGENDRA
SAGAR BABU, Advocate for the setiioners, Public Prosecutor for
Resgandent No.l and of Si | VENKATA PRASAD Advocate for the
ORDER:
"Smit. Gathala Rajasree, tie learned counssil, is appointed as mediator in this case. The Secretary, Nigh Court Legal Services Committers is directed to issue Necessary procesdings in this regard. The parties shall appear before the learned mediator on 05.03.2026 for amicable settlement of the issue. List an 05.03.2028.
interim order granted earlier is extended unt next date of hearing."
(PPRUE COPYI gp}. G.HELANAIOU DEPUTY REGISTRAR SECTION OFFICER Ta,
1. The Secretary, High Court Legal Services Cornmittes, High Court HMuldings, Amravall (BY SPECIAL MESSENGER) The Judicial First Class Magistrate, Kurnoal oo oN Selagaisarvisetty Rathnamma, Wo Late B.S Yellaiah Aged about 74 years, Housewie, Resilient of H.No4-263. Sharaff barar, Yennniganur Town and Mandal, Kurnool District.
4. Epur Nagamani, Wo Epurl Chakrapani, Aged about §¢ years, Housewife, Resident of Flat No.10%, B Block, Royal Towers, Prakash Nagar, Oop. BSNL Office, Postal Colony, Kurnoal Town, Kurnool District, £3 Yalan: Aruna, W/o TV Chandrasekjar, Aged about 40 years, Housewife, Resident of HNo.11-20-4/S08, Vysya sank Apariments, Muda Complex, Ono. Huda Park Kothapeta, Saroor Nagar, Range Reddy Distiat, Telangana State. 6 B.S Srinivasulu, Sio Late B.S YellaiahSetty, Aged ahout SY years, Occ, Business, Resident of H.No.4-283, Sharaff bazar, Yemrmiganur Towr and Mandal, Kurnool! District. Ooo. Business, Resident of Flat No 101, 8.8) { Be Be Bf ee on BB i£3 $3 os ve "a the z ey ey os yew.
om Rurnon! District.
oe K. Janaki Devi, Wo B.S. Mahesh Kumar, Aged about 28 years, Housewife, Now resicing at H.No 3-38, One Town, Kurnool Taw. RKurnen! District. (9 fe 8 BY SPEED 5 post
9. One CC fo SRE MURTHY NAGENDRA SAGAR BARU, Advocate FORUCT
1. One CC to SRE I VENKATA PRASAD, Advocate [ORUC) Td. One CC in Smt. Gathala Rajasres, Advocate [SPECIAL MESSENGER) SK my
42. Two Cs te Public Prosecutor, High Courf of ALP. TOUT]
3. ae 3 Ons spare capy HIGH COURT DRCYLER, J DATED. (/O2/2026 LIST ON 05.09 2026 ORDER CRLP.No.5389 of 2023 APPEARANCE