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State of Madhya Pradesh - Section

Section 52 in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

52. Disposal of meat or uncured trophy seized under Section 50.

- The Chief Wild Life Warden or the officer authorised by the Chief Wild Life Warden may arrange for the sale in public auction of any meat or uncured trophy seized under the provisions of Section 50 and the proceeds shall be credited to the head of the account LI Forest Receipts-F-Misc. (ii) other receipts-in a Government treasury or Bank.