Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 37 in The Parsi Marriage And Divorce Act, 1936 37. Counter-claim by defendant for any relief .In any suit under this Act, the defendant may make a counter-claim for any relief he or she may be entitled to under this Act.
