Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12AB(5)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(5)(iii) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(iii)the fifth and sixth provisos occurring after clause (iv) shall be omitted and shall be deemed to have been omitted with effect from the 1st day of June, 2020;