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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(a) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(a)establish proper and correct electronic weigh bridge as per requirement for the weighment of notified agricultural produce. The operator of the weigh bridge should be licence holder of the Market Committee;