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Allahabad High Court

Jagganath Singh vs State Of U.P. Thru. Spl. Secr. ... on 19 July, 2010

Bench: Vineet Saran, Ran Vijai Singh

Court No. - 35

Case :- WRIT - C No. - 19922 of 2010

Petitioner :- Jagganath Singh
Respondent :- State Of U.P. Thru. Spl. Secr. (Industry) & Ors.
Petitioner Counsel :- Slil Kumar Rai
Respondent Counsel :- C.S.C.,Ramendra P. Singh,Yashwant Verma

Hon'ble Vineet Saran,J.

Hon'ble Ran Vijai Singh,J.

Heard Sri Salil Kumar Rai, learned counsel for the petitioner, learned Standing counsel appearing for Respondents no.1 2, and 4,Sri Ramendra Pratap Singh for Respondent no.3 and Sri Yashwant Verma for respondent no. 5 and have perused the record. Learned counsel for the parties have jointly stated that the controversy involved in this petition is identical to the one involved in Civil Misc. Writ Petition No. 29682 of 2009 Narendra Road Lines Private Ltd. vs. State of U.P. and others which petition has been dismissed by Judgment and Order dated 2.7.2010 passed by a Division Bench of this Court.

We have perused the said judgment and are satisfied that for the reasons and grounds stated in the said judgment this writ petition also deserves to be dismissed.

This writ petition is dismissed. No order as to cost. Order Date :- 19.7.2010 Pratima