Supreme Court - Daily Orders
Radhiya Devi vs Union Of India on 4 September, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.33+56 COURT NO.3 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.33 :
Petition(s) for Special Leave to Appeal (C)No........../2015
(CC No(s).15759/2015)
(Arising out of impugned final judgment and order dated 07/04/2015
in MA No.2/2014 passed by the High Court Of Patna)
RADHIYA DEVI Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(With appln.(s) for c/delay in filing SLP)
WITH
S.L.P.(C)No.........../2015 (CC No.15832/2015)
(With appln.(s) for c/delay in filing SLP and Office Report)
Item No.56 :
S.L.P.(C)No.........../2015 (CC No.15752/2015)
(With appln.(s) for c/delay in filing SLP)
S.L.P.(C)No.........../2015 (CC No.16174/2015)
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)No.........../2015 (CC No.15886/2015)
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)No.........../2015 (CC No.15892/2015)
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 04/09/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Brajesh Kumar,Adv.
Mr. Ajay Kumar Talesara,Adv.
Mr. A.P. Sinha,Adv.
For Respondent(s)
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2015.09.08
14:26:37 IST
Reason:
1
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice by speed post. Tag with SLP(C)No......./2015 (CC No.15813/2015) (Sarita Purohit) (Mala Kumari Sharma) Court Master Court Master 2