Bombay High Court
Madhupati Singhania vs Bharat Hari Singhania And 18 Ors on 24 January, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
Nikita Gadgil 1 of 1 59-EXA-1913-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 1913 OF 2015
Madhupati Singhania ....Applicant/Claimant
V/s.
Bharat Hari Singhania & Ors. ....Respondent/Judgment Debtor
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Ms. Jaya Bagve, Advocate for Claimant.
Ms. Yashashree Munda i/b Khaila & Co., for D1 to D5.
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CORAM : G.S. KULKARNI, J.
DATE : 24 JANUARY 2020 P. C. Wrongly on board. Already disposed of.
[G.S. KULKARNI, J.] ::: Uploaded on - 30/01/2020 ::: Downloaded on - 11/06/2020 06:07:47 :::