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State of Uttar Pradesh - Section

Section 75 in U.P. Zila Panchayats Service Rules, 1970

75. Orders of appointment to be signed by the Mukhya Adhikari.

- All orders of appointment, suspension or punishment passed by the Adhyaksha in exercise of the powers vested in him under the Act shall be issued under the signatures of the Mukhya Adhikari, who shall make it clear therein that the same are the orders of the Adhyaksha.