Section 6(1) in The Punjab Minor Mineral Concession Rules, 1964
(1)Any person who is an Indian national shall on payment of a fee of [Rs. 1000] [Substituted by Punjab Government Notification No.G.S.R.93/C.A.67/57/S.15/Amd.(18)/99, dated 24-12-1999.] be entitled to obtain a certificate of approval from the Director. The application for certificate of approval shall be submitted to the Director in Form 'A'. An affidavit shall be obtained from the applicant of his being an Indian national.
