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State of Kerala - Section

Section 226 in Kerala Panchayat Raj Act, 1994

226. Prevention of person suffering from contagious diseases from entering markets.

- The Village Panchayats in the case of public markets, and the licensee in the case of private markets, shall prevent the entry therein or expel there from any person suffering from any contagious or infectious disease and may expel there from any person who is creating a disturbance therein.Public halting places