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Supreme Court - Daily Orders

The State Of Kerala vs Leesamma Joseph on 24 March, 2021

Bench: Sanjay Kishan Kaul, R. Subhash Reddy

     ITEM NO.20                    Court 8 (Video Conferencing)            SECTION XI-A

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal No(s). 59/2021

     THE STATE OF KERALA & ORS.                                          Appellant(s)

     VERSUS

     LEESAMMA JOSEPH                                                     Respondent(s)


     [FOR DISPOSAL AT THE END OF MISCELLANEOUS BOARD] )

     Date : 24-03-2021 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY

     For Appellant(s)                  Mr.    Jishnu M.L., Adv.
                                       Ms.    Priyanka Prakash, Adv.
                                       Ms.    Beena Prakash, Adv.
                                       Mr.    G. Prakash, AOR

     For Respondent(s)                 Mr. Gaurav Agrawal, AOR


                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Arguments concluded.

Judgment reserved.

(MANISH ISSRANI) (POONAM VAID) COURT MASTER(SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rachna Date: 2021.03.24 17:06:42 IST Reason: