Supreme Court - Daily Orders
The State Of Kerala vs Leesamma Joseph on 24 March, 2021
Bench: Sanjay Kishan Kaul, R. Subhash Reddy
ITEM NO.20 Court 8 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 59/2021
THE STATE OF KERALA & ORS. Appellant(s)
VERSUS
LEESAMMA JOSEPH Respondent(s)
[FOR DISPOSAL AT THE END OF MISCELLANEOUS BOARD] )
Date : 24-03-2021 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Appellant(s) Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. G. Prakash, AOR
For Respondent(s) Mr. Gaurav Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments concluded.
Judgment reserved.
(MANISH ISSRANI) (POONAM VAID) COURT MASTER(SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rachna Date: 2021.03.24 17:06:42 IST Reason: