Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 29 in The Rubber Act, 1947 29. Temporary powers of the Central Government. [Rep. by the Rubber (Production and Marketing) Amendment Act, 1954 (54 of 1954), s. 21 (1-8-1955).]
