Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(5)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(5)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)protruding ends of strands in any splice on wire rope and rope slings shall be covered or treated so as to leave no sharp points;