Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 124(1)] [Section 124] [Entire Act] State of Rajasthan - Subsection Section 124(1)(c) in Rajasthan Co-operative Societies Act, 1965 (c)an order of the Registrar made under sub-section (2) of section 14;