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State of Madhya Pradesh - Section

Section 6 in The M.P. General Clauses Act, 1957

6. Commencement and termination of time.

- In any Madhya Pradesh Act, it shall be sufficient, for the purpose of excluding the first of series of days or any other period of time; to use the word "from" and, for the purpose of including the last in a series of days or any other period of time, to use the word "to".