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Union of India - Section

Section 164 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

164. Operations involving hydrogen sulphide .-The licensee, the lessee, or as the case may be, the operator shall ensure that all necessary precautions and measures are taken to protect the personnel from the toxic effects of hydrogen sulphide and to mitigate the damage to environment caused by hydrogen sulphide.