Himachal Pradesh High Court
Jitender Singh @ Jitu vs . State Of H.P. Ms on 12 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Jitender Singh @ Jitu vs. State of H.P. mS Cr. Appeal No'314 of 202 1 12.05.2022 Present: Mr.Anirudh Sharma, Advocate, for the p titioner..
Mr.Hemant Vaid, Additional Advocate General, for the respondent-State. "~ NX C&S LS List on 23.05.2022. oS 4 \ \ _ (Vivek Singh Thakur) May 12, 2022 (Purohit) zz: Downloaded on - 12/05/2022 20:08:41 :::CIS$ zz: Downloaded on - 12/05/2022 20:08:41 :::CIS$