Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(c)"Common Entrance Test" means PACET/PACET-AC, the examination conducted for assigning merit rank to candidates, which will be the basis for admission of the candidates into the first year of B. Arch, B. Ping, and related Courses in various University and Un-Aided Professional Institutions including Minority Professional Institutions in the State.