Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(1)(d) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(d)the money, jewels, gold, silver, precious stones, vessels and utensils and other movables belonging to the Institution, with their weights, details of the constituent elements and estimated value thereof;